The Manager vs Shajimon D
2023 Latest Caselaw 11847 Ker

Con.Case(C) No.2588/2023                         1/2

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                             THE HONOURABLE MR. JUSTICE T.R.RAVI
              Thursday, the 16th day of November 2023 / 25th Karthika, 1945

                    CON.CASE(C) NO. 2588 OF 2023(S) IN WP(C) 31535/2023

   PETITIONER:

           THE MANAGER, AGED 60 YEARS,
           SEETHISAHIB MEMORIAL TEACHER TRAINING INSTITUTE,
           AZHIKODE, AZHIKODE JETTY P.O., THRISSUR DIST.,
           PIN - 680 666.

        BY ADVS. M/S.RAJU JOSEPH & SINDHU RAVICHANDRAN

   RESPONDENT:


           SHAJIMON D, AGED 50 YEARS, DEPUTY DIRECTOR OF EDUCATION, DD OFFICE,
           SECOND FLOOR, CIVIL STATION, AYANTHOL, THRISSUR, KERALA, PIN - 680
           003.

            BY GOVERNMENT PLEADER

        This Contempt of court case (civil) having come up for orders on
   16.11.2023, the court on the same day passed the following:
                                      ORDER

Government Pleader to get instructions as to why the directions contained in Annexure A judgment are not complied with.

Post on 20.11.2023.

Sd/- T.R.RAVI JUDGE

16-11-2023 /True Copy/ Assistant Registrar Con.Case(C) No.2588/2023 2/2

APPENDIX OF CON.CASE(C) 2588/2023 Annexure A COPY OF THE JUDGEMENT IN WPC 31535 OF 2023 DATED 26.9.2023.