Christudas vs Karunakaran Nadar
2023 Latest Caselaw 11839 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
   THURSDAY, THE 16TH DAY OF NOVEMBER 2023 / 25TH KARTHIKA, 1945
                        O.P.(C) NO.2187 OF 2023

AGAINST THE ORDER IN CMA NO.38 OF 2014 DATED 05.01.2018 PASSED BY
THE SUB COURT, NEYYATTINKARA AND THE ORDER IN I.A. NO.1/2020 AND
I.A. NO.2/2020 IN CMA NO.38 OF 2014 DATED 02.11.2022 PASSED BY THE
SUB COURT,NEYYATTINKARA.
PETITIONERS:

    1     CHRISTUDAS,
          AGED 53 YEARS, S/O. THANKAYYAN NADAR,
          RODARIKATHU PUTHUVAL PUTHEN VEEDU,
          EERATTINPURAM, VELIYAMCODE,
          PERUMPAZHUTHOOR VILLAGE, NEYYATTINKARA TALUK,
          THIRUVANANTHAPURAM, PIN-695 512.

    2     KAMALAMMA,
          AGED 51 YEARS, W/O. CHRISTUDAS,
          RODARIKATHU PUTHUVAL PUTHEN VEEDU,
          EERATTINPURAM, VELIYAMCODE, PERUMPAZHUTHOOR VILLAGE,
          NEYYATTINKARA TALUK, THIRUVANANTHAPURAM, PIN-695 512.

          BY ADVS.
          V.G.ARUN (K/795/2004)
          V.JAYA RAGI
          R.HARIKRISHNAN (KAMBISSERIL)
          NEERAJ NARAYAN
          AVANEETH S.R.
          BHARATH VIJAYAN U.R.

RESPONDENTS:

          KARUNAKARAN NADAR,
          AGED 85 YEARS, S/O. NARAYANAN NADAR,
          KUZHIVILA THEKKE PUTHEN VEEDU,
          PERUMKADAVILA DESOM, PERUMKADAVILA VILLAGE,
          NEYYATTINKARA TALUK, THIRUVANANTHAPURAM, PIN-695 124.

          BY ADVS.
          GEORGE VARGHESE(PERUMPALLIKUTTIYIL)
          MANU SRINATH(D/1420/2014)
          NIMESH THOMAS(K/1324/2018)

     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 16.11.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                  -2-
O.P.(C) NO.2187 OF 2023




                              JUDGMENT

Dated this the 16th day of November, 2023

Learned counsel for the petitioner submits that

this Original Petition is not pressed. The

submission is recorded and the same is dismissed as

not pressed.

Sd/-

C. JAYACHANDRAN JUDGE bpr