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Dr. T Alexander vs Dr.Reshmi R.R
2022 Latest Caselaw 7881 Ker

Citation : 2022 Latest Caselaw 7881 Ker
Judgement Date : 28 June, 2022

Kerala High Court
Dr. T Alexander vs Dr.Reshmi R.R on 28 June, 2022
WA No.491/2021                                  1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT
                        THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                             &
                           THE HONOURABLE MRS. JUSTICE C.S. SUDHA
                 Tuesday, the 28th day of June 2022 / 7th Ashadha, 1944
                                   WA NO. 491 OF 2021

        AGAINST JUDGMENT DATED 18.12.2020 IN WP(C) 15666/2020 OF THIS COURT

   APPELLANT/9TH RESPONDENT:

          DR. T ALEXANDER, AGED 40 YEARS,S/O.THOMAS K., WORKING AS ASSISTANT
          PROFESSOR IN ENVIRONMENTAL SCIENCE IN ST.JOHN'S COLLEGE,
          ANCHAL,KOLLAM-691 306.

    BY ADVS.M/S. SHAFIK M.ABDULKHADIR, ALFRED LIONEL WINSTON & D.RAMAKRISHNAN

   RESPONDENTS/PETITIONER & RESPONDENT NOS. 1 TO 8 & 10 TO 16:

      1. DR.RESHMI R.R., AGED 32 YEARS,W/O.NAVEEN SANKAR,
         KAIPPALLIL,THOTTUMUGHAM P.O.,SOUTH MYNAGAPALLI,KOLLAM-699 519.

    AND 15 OTHERS.

    BY ADV. SRI.KALEESWARAM RAJ FOR R1

    GOVERNMENT PLEADER FOR R2, R3 & R14

    ADV.SRI.THOMAS ABRAHAM FOR R4 & R5

    ADV.SRI.SANTHOSH MATHEW FOR R6 TO R13 , R15 & R16


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to direct the University of Kerala to approve the appointment of the
   appellant provisionally considering the fact that the appellant is working
   without any salary/remuneration for about one and a half years, pending
   disposal of the Writ Appeal.


        This Writ Appeal again coming on for orders on 28/06/2022 upon
   perusing the appeal memorandum and this court's order dated
   16/03/2021, the court on the same day passed the following:

                                           ORDER

Interim order will stand extended until further orders.

Post on 04/07/2022

28/06/2022 Sd/-P.B.SURESH KUMAR,JUDGE

Sd/- C.S. SUDHA, JUDGE

28-06-2022 /True Copy/ Assistant Registrar

 
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