Sangappa @ Sangamesh S/O. Basappa ... vs Sri. Shankreppa S/O. Basappa Kubar
2024 Latest Caselaw 27115 Kant

Karnataka High Court

Sangappa @ Sangamesh S/O. Basappa ... vs Sri. Shankreppa S/O. Basappa Kubar on 12 November, 2024

                                              -1-
                                                          NC: 2024:KHC-D:16535
                                                       RFA No. 100092 of 2018




                              IN THE HIGH COURT OF KARNATAKA,
                                      DHARWAD BENCH


                         DATED THIS THE 12TH DAY OF NOVEMBER, 2024

                                          BEFORE
                      THE HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE

                     REGULAR FIRST APPEAL NO.100092 OF 2018 (PAR/POS-)

                BETWEEN:

                      SANGAPPA @ SANGAMESH
                      S/O. BASAPPA BELAGAL @ KUMBAR,
                      SINCE DECEASED BY HIS LRS,

                1.    SMT. INDUMATI
                      W/O. SANGAPPA BELAGAL @ KUMBAR,
                      AGE: 55 YEARS,
                      OCC: HOUSEWIFE,
                      R/O. BELAGAL NOW AT HUBLI-580031.

                2.    PRATHWIRAJ
                      S/O. SANGAPPA BELGAL @ KUMBAR,
                      AGE: 30 YEARS,
                      OCC: SERVICE,
                      R/O. DONIMALAI,
ASHPAK
KASHIMSA
                      DIST: BELLARY-583101.
MALAGALADINNI


                3.    SMT. NIVEDITA
                      W/O. VINOD BELAGAL @ KUMBAR,
                      AGE: 32 YEARS,
                      OCC: HOUSEWIFE,
Location:             R/O. CHENNAI (TAMIL NADU)-600001.
HIGH
COURT OF                                                          ...APPELLANTS
KARNATAKA
                (BY SRI. VISHWANATH SHETTY, ADVOCATE)

                AND:

                1.    SRI. SHANKREPPA
                      S/O. BASAPPA KUMBAR,
                      AGE: 52 YEARS,
                      OCC: NIL,
                      R/O. BELAGAL,
                              -2-
                                           NC: 2024:KHC-D:16535
                                         RFA No. 100092 of 2018




     TQ: HUNGUND-587118.


2.   SMT. PARVATEVVA
     W/O. MALLAPPA KUMBAR,
     AGE: 48 YEARS,
     OCC: PRIVATE SERVICE,
     R/O. KATAPUR,
     TQ: KUSTAGI,
     DIST: KOPPAL-583237.

3.   SMT. RAJESHWARI
     W/O. ISHWARAPPA KUMBAR,
     AGE: 31 YEARS, OCC: PVT SERVICE.

4.   BASAVARAJ S/O. SANGAPPA KUMBAR,
     AGE: 29 YEARS, OCC: PVT SERVICE.

5.   TIPPANNA S/O. SANGAPPA KUMBAR,
     AGE:27 YEARS, OCC: PVT SERVICE,

6.   SRI. SANGAPPA S/O. TIPPANNA KUMBAR,
     AGE: 59 YEARS, OCC: PVT SERVICE,

     RESP. NO. 3 TO 6 ARE R/O.
     C/O. MADIWALAPPA S KUMBAR,
     HOUSE NO.497,
     NEAR OLD PETROL PUMP,
     ZUWARI NAGAR,
     BIRLA, GOA-403108.
                                                   ...RESPONDENTS
(BY SRI. S. B. HEBBALLI, ADVOCATE FOR C/R1;
R-2, R-3, R-4 AND R-5 ARE SERVED; R-6 ABATED)

      THIS RFA FILED UNDER SECTION 96 OF C.P.C., PRAYING TO

ALLOW THE APPEAL AND THEREBY SET ASIDE THE JUDGMENT AND

DECREE   PASSED   ON   11.01.2018   BY    SENIOR    CIVIL   JUDGE,

HUNGUND, IN O.S.NO.57/2014 BY DISMISSING THE SUIT OF THE

PLAINTIFF, IN THE ENDS OF JUSTICE AND EQUITY.
                                -3-
                                         NC: 2024:KHC-D:16535
                                       RFA No. 100092 of 2018




         THIS APPEAL COMING ON FOR FINAL HEARING THIS DAY, THE

COURT DELIVERED THE FOLLOWING:


CORAM:       THE HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE

                         ORAL JUDGMENT

It is stated that respondent No.1-sole plaintiff died

on 05.01.2019. Steps are not taken to substitute the legal

representatives of deceased respondent No.1-plaintiff.

Hence, appeal is dismissed as abated.

Sd/-

(ANANT RAMANATH HEGDE) JUDGE

AM CT:ANB