Sri Vikram Dev Reddy vs The Commissioner
2022 Latest Caselaw 11910 Kant

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 IN THE HIGH COURT OF KARNATAKA, BENGALURU

  DATED THIS THE 16TH DAY OF SEPTEMBER, 2022

                          PRESENT

           THE HON'BLE MR. ALOK ARADHE
                ACTING CHIEF JUSTICE
                           AND
  THE HON'BLE MR.JUSTICE S.R.KRISHNA KUMAR
           REVIEW PETITION No.486 OF 2022
BETWEEN:

SRI. VIKRAM DEV REDDY
S/O LATE. DURAVASULU REDDY
AGED ABOUT 52 YEARS
NO.8, BEHIND SANDYA TENT
OLD MADIWALA
BENGALURU - 560 068.
                                         ...PETITIONER

(BY SRI. D.R. RAVISHANKAR, SR.ADVOCATE FOR
    SRI. SANJAY.G., ADVOCATE)

AND:

THE COMMISSIONER
BRUHAT BENGALURU MAHANAGARA PALIKE
N.R. SQUARE
BENGALURU - 560 002.
                                         ...RESPONDENT

       THIS PETITION IS    FILED UNDER SECTION 114 R/W
ORDER 47 1 OF CPC, PRAYING TO A) REVIEW THE JUDGMENT
DATED: 04.03.2022 IN COMAP No. 108/2022 (ANNEXURE-A)
PASSED BY THIS HON'BLE HIGH COURT OF KARNATAKA AND
ETC.

       THIS PETITION COMING ON FOR ADMISSION THIS DAY,
ACTING CHIEF JUSTICE MADE THE FOLLOWING:-
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                         ORDER

Sri.D.R.Ravishankar, learned Senior Counsel

appearing for the petitioner seeks leave of this Court to

withdraw the petition.

2. The aforesaid submission is taken on record.

Accordingly, the review petition is dismissed as withdrawn.

Sd/-

ACTING CHIEF JUSTICE

Sd/-

JUDGE

Srl.