Pragathi Krishna Gramin Bank vs N.Anantha Lakshmi
2022 Latest Caselaw 11849 Kant

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                                      RSA No. 100109 of 2019


IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

     DATED THIS THE 14TH DAY OF SEPTEMBER, 2022

                          BEFORE
       THE HON'BLE MR JUSTICE RAVI V.HOSMANI
 REGULAR SECOND APPEAL NO. 100109 OF 2019 (MON)
BETWEEN:
PRAGATHI KRISHNA GRAMIN BANK,
(FORMERLY KNOWN AS PRAGATHI GRAMINA BANK),
REPRESENTED BY ITS MANAGER,
SOMASAMUDRA BRANCH,
SOMASAMUDRA-583275,
BALLARI TALUK AND DSITRICT.
                                                 ...APPELLANT
(BY SRI. HARSH DESAI, ADVOCATE)
AND:
1.   N.ANANTHA LAKSHMI
     46 YEARS,
     W/O. N SRINIVASAN,
     AGRICULTURIST and BUSINESS,

2.   N SRINIVASA
     54 YEARS,
     S/O. N.PATTABHI RAMAIAH,
     AGRICULTURIST,

     BOTH ARE RESIDENT OF SRIRAM NAGAR CAMP,
     SOMASAMUDRA VILLAGE and POST,
     BALLARI TALUK and DISTRICT,
     NOW AT 2ND CROSS WEST,
     VIDYA NAGAR,
     NEAR SOUHAGAR COLONY AND OPD,
     BALLARI-576101.

                                               ...RESPONDENTS
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                                             RSA No. 100109 of 2019


      THIS RSA FILED UNDER SECTION 100 OF C.P.C., AGAINST
THE JUDGEMENT AND DECREE DATED 06.08.2018 PASSED IN
R.A.NO.24/2015 ON THE FILE OF THE I ADDITIONAL DISTRICT AND
SESSIONS      JUDGE,    BALLARI,     DISMISSING      THE      APPEAL    AND
CONFIRMING      THE    JUDGMENT      AND    DECREE      DTD    01.04.2015,
PASSED IN O.S. NO.91/2013 ON THE FILE OF THE II ADDITIONAL
SENIOR CIVIL JUDGE, BALLARI, DISMISSING THE SUIT FILED FOR
RECOVERY OF MONEY.

      THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE COURT
MADE FOLLOWING:
                                 ORDER

Despite grant of sufficient opportunities office

objections have not been complied. The matter is listed

today for orders regarding non-compliance of office

objections.

Above indicates that appellant is not interested in

pursuing appeal. Hence, appeal is dismissed for non-

prosecution.

SD/-

JUDGE

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