Smt. Lalitha @ Someshwari vs Ms. Manjula S
2022 Latest Caselaw 13244 Kant

                        1


THE HIGH COURT OF KARNATAKA AT BENGALURU

   DATED THIS THE 16TH DAY OF JANUARY, 2015

                    BEFORE

THE HON'BLE MR. JUSTICE B. SREENIVASE GOWDA

            M.F.A. NO. 6138/2013 (MV)

BETWEEN

1. SMT. LALITHA @ SOMESHWARI
   W/O LATE CHITTANAGIRI
   AGE 23 YEARS OCC; NURSE
   R/AT NO. 179, II FLOOR
   MUNIKRISHNA BUILDING
   MYSORE ROAD, RAILWAY GATE ROAD
   NAYANDANAHALLI PANTHARAPALYA
   BANGALORE 560 039

2. SMT. BORAMMA
   W/O LATE K. CHITTAPPA
   AGE 62 YEARS, OCC; HOUSE WIFE.    ... APPELLANTS

       (BY SRI. SURESH M. LATUR, ADVOCATE)

AND

1. Ms. MANJULA S.
   R/O NO. 58/8 CHINNA BABU STREET
   NAMMALWARPET CHENNAI
   TAMIL NADU 600 012
                           2



2. THE MANAGER
   ROYAL SUNDARAM ALLIANCE GEN. INSURANCE CO.
   LTD, NO.186, RAGHAVENDRA COMPLEX
   HOSUR MAIN ROAD, WILSON GARDEN
   BANGALORE 560 027.           ... RESPONDENTS

     MFA FILED U/S 173(1) OF MV ACT AGAINST THE
JUDGMENT AND AWARD DATED: 1.4.2013 PASSED IN
MVC NO.7542/2011 ON THE FILE OF THE 19TH
ADDITIONAL SMALL CAUSES JUDGE, MACT, 41ST ACMM,
MACT, BANGALORE, PARTLY ALLOWING THE CLAIM
PETITION   FOR   COMPENSATION     AND   SEEKING
ENHANCEMENT OF COMPENSATION.

     THIS APPEAL COMING ON FOR ORDERS THIS DAY,
THE COURT DELIVERED THE FOLLOWING:-

                  JUDGMENT

As the appellants have failed to comply with the

office objections within the time stipulated in the

peremptory order dated 18.01.2014, the appeal is

dismissed.

Sd/-

JUDGE

NG*