Citation : 2025 Latest Caselaw 5551 Jhar
Judgement Date : 8 September, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P (C) No.4922 of 2025
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M/s Man Mohan Grover ....... ... Petitioner Versus The State of Jharkhand and Ors. ... ... Respondents
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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI
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For the Petitioner : Ms. Shruti Shekhar, Advocate For the Respondents : Mr. Shray Mishra, AC to AG
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th Order No.03/Dated: 8 September, 2025
1. The learned counsel appearing for the petitioner has submitted that the issue involved in the present case is pertaining to 'Toll Tax' matter which has been heard by a co-ordinate Division Bench of this Court wherein the judgment has been reserved.
2. In view of the above, let this matter be posted on 24.09.2025.
(Sujit Narayan Prasad, J.)
(Arun Kumar Rai, J.)
Sudhir
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