Sangita Murmu And Others vs The State Of Jharkhand And Others
2025 Latest Caselaw 7201 Jhar

Jharkhand High Court

Sangita Murmu And Others vs The State Of Jharkhand And Others on 26 November, 2025

Author: Rajesh Shankar

Bench: Rajesh Shankar

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         L.P.A. No. 676 of 2025
               Sangita Murmu and Others        ... ... ...   ...   Appellants
                                       Versus
               The State of Jharkhand and Others ...     ...     ...   Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR

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For the Appellants: Mr. Amitesh Kumar Geasen, Advocate For the Respondents: Mr. Sahbaj Akhtar, A.C. to A.A.G.-III

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02/Dated: 26.11.2025

Heard.

Judgment is reserved.

(Tarlok Singh Chauhan, C.J.)

(Rajesh Shankar, J.) November 26, 2025

Manoj/Pramanik/Cp.1