Mofil Khan vs The State Of Jharkhand ... ... Opp. Party
2024 Latest Caselaw 9009 Jhar

Jharkhand High Court

Mofil Khan vs The State Of Jharkhand ... ... Opp. Party on 5 September, 2024

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

                    IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                Cr. Revision No. 1447 of 2016

                   Mofil Khan                            ...        ...   Petitioner
                                        Versus
                 The State of Jharkhand ...             ...        Opp. Party
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioner : Mr. A.K. Kashyap, Senior Advocate : Ms. Lina Shakti, Advocate For the UOI : Mr. Ravi Prakash, C.G.C. For the State : Mr. Pankaj Kumar Mishra, APP

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07/05.09.2024 Heard learned counsel for the parties.

2. Arguments concluded.

3. Judgment is reserved.

4. Parties to file short synopsis of case on the basis of arguments which have been advanced today by 09.09.2024.

(Anubha Rawat Choudhary, J.) Binit