Jyotshna Singh vs State Of Jharkhand And Others
2022 Latest Caselaw 2471 Jhar

                    IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                    W.P.(S) No. 2005 of 2020

                   Jyotshna Singh                        ...     ...      Petitioner
                                          Versus
                 State of Jharkhand and others ...         ...       Respondents
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioner : Mr. Rajendra Krishna, Advocate For the Respondents : Mr. Ashish Kumar Thakur, Advocate

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9/06.07.2022 Arguments concluded.

2. Learned counsels for the parties have submitted that they will file their short synopsis of arguments on the points for which arguments have been advanced during the course of proceedings. They will also cite certain judgments in support of their respective cases along with the written submissions.

3. Post this case on 11.07.2022 for dictation of judgement.

(Anubha Rawat Choudhary, J.) Binit