Mahesh Munda vs Central Coalfields Limited & Ors
2022 Latest Caselaw 2421 Jhar

Citation : 2022 Latest Caselaw 2421 Jhar
Judgement Date : 4 July, 2022

Jharkhand High Court

Mahesh Munda vs Central Coalfields Limited & Ors on 4 July, 2022

            IN THE HIGH COURT OF JHARKHAND AT RANCHI

                          W. P. (S) No. 6111 of 2018

                Mahesh Munda                             ...       ...     Petitioner
                                 Versus
           Central Coalfields Limited & Ors. ... ... Respondents
                                 ---

CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

07/04.07.2022

1. Learned counsel for the parties are present.

2. Learned counsel for the parties are directed to furnish the paper book of judgments, on which they seek to rely upon along with the list of dates, before the next date of hearing.

3. Post this case on 11.07.2022.

(Anubha Rawat Choudhary, J.) Mukul

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