Parveen Kumar vs Union Of India
2026 Latest Caselaw 943 J&K

Jammu & Kashmir High Court

Parveen Kumar vs Union Of India on 18 February, 2026

                                                                         Sr. No. 04


 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU

                                                            Bail App No.269/2025

                  CR




Parveen Kumar                                          .....Petitioner/Applicant(s)

                       Through:       Mr. Pawan K. Kundal, Advocate.

                 Vs

Union of India                                                   ..... Respondent(s)
                       Through:       Mr. Vishal Sharma, DSGI with
                                      Mr. Sumant Sudan, Advocate.

CORAM:         HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                    ORDER

18.02.2026

01. Reply is stated to have been filed today.

02. Registry to trace out, scan and place it on record.

03. List on 06.03.2026.

(Rajesh Sekhri) Judge Jammu 18.02.2026 Eva