Dalbir Singh And Ors vs Union Of India & Ors
2026 Latest Caselaw 876 J&K

Citation : 2026 Latest Caselaw 876 J&K
Judgement Date : 17 February, 2026

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Jammu & Kashmir High Court

Dalbir Singh And Ors vs Union Of India & Ors on 17 February, 2026

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                Sr. No. 12
                          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                          AT JAMMU

                  WP(C) No. 1046/2023


                  Dalbir Singh and Ors.                             .... Appellant(s)/Petitioner(s)

                                              Through:-   None.


                                        V/s

                  Union of India & Ors.                                        .....Respondent(s)

                                              Through:-   Ms. Sagira Jaffar, Advocate vice
                                                          Ms. Monika Kohli, Sr. AAG.

                  CORAM : HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                      ORDER

17.02.2026

1. Learned counsel for the respondents submits that the matter cannot be settled through mediation.

2. Adjourned.

3. List on 21.04.2026.

(Rajnesh Oswal) Judge JAMMU 17.02.2026 NEHA-1

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