Sunil Kumar vs Ut Of J&K And Others
2026 Latest Caselaw 801 J&K

Jammu & Kashmir High Court

Sunil Kumar vs Ut Of J&K And Others on 16 February, 2026

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                          Serial No. 20

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                     AT JAMMU

           CJ Court
                                                    Case No. WP(C) No. 4/2023
                                                             c/w
                                                             WP(C) No. 3184/2023
                                                             WP(C) No. 1084/2024
                                                             WP(C) No. 264/2025


            Sunil Kumar                                               .....Appellant(s)/Petitioner(s)


                                          Through: Ms. Amita Khajuria, Advocate vice
                                                   Mr. Rakesh Sharma, Advocate.

                                     vs
           UT of J&K and others                                                  ..... Respondent(s)
                                          Through: Mr. Muddasir Zubair, Advocate.
           Coram: HON'BLE THE CHIEF JUSTICE
                  HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                       ORDER

16.02.2026

1. Learned counsel for the parties submit, for, this petition is wrongly tagged with the other bunch of petitions that are being heard, as such, the same be segregated.

2. Accordingly, the matter is de-linked from the other bunch of petitions.

Office to put up the matter as per roster on 07.04.2026. WP(C) No. 4/2023, WP(C) No. 1084/2024, WP(C) No. 264/2025

3. List along with WP(C) No. 3148/2023 on 01.04.2026.

                                             (RAJNESH OSWAL)                 (ARUN PALLI)
                                                      JUDGE                  CHIEF JUSTICE

           Jammu
           16.02.2026
           Sahil Padha