Paramjeet Singh vs Ut Of J&K
2026 Latest Caselaw 656 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Paramjeet Singh vs Ut Of J&K on 12 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                Serial No. 8
                                                                                Regular List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR

                                                     CRM(M) No. 797/2025


                Paramjeet Singh
                                                                        ..... Appellant/petitioner(s)
                                                     Through: -
                                          Mr. Varut Kumar Gupta, Advocate


                                                            V/S
                UT of J&K
                                                                                ..... Respondent(s)

Through: -

Mr. Hakim Aman Ali, Dy. AG

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 12.02.2026

01. Learned counsel for the respondent seeks and is granted four

weeks' time to file reply with copy in advance to other side.

02. List on 02.04.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 12.02.2026 "Mohammad Yasin Dar"