Mohammad Iqbal Tramboo vs State And Others (Housing And
2026 Latest Caselaw 643 J&K/2

Citation : 2026 Latest Caselaw 643 J&K/2
Judgement Date : 12 February, 2026

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Jammu & Kashmir High Court - Srinagar Bench

Mohammad Iqbal Tramboo vs State And Others (Housing And on 12 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                              Serial No. 29
                                                             Regular Cause list
   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                  AT SRINAGAR
                OWP 1511/2012 IA(1/2012[2452/2012]) CM(4155/2024)

MOHAMMAD IQBAL TRAMBOO                                 ...Appellant(s)/Petitioner(s)

Through:     None
                                       Vs.

STATE AND OTHERS (HOUSING AND
                                                            ...Respondent(s)
URBAN)
Through: Ms. Nobahar, Advocate vice Mr. Bikramdeep Singh, Dy.AG

CORAM:
     HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE.
                                   ORDER

12.02.2026

1. None for the petitioner, await appearance.

2. Adjourned.

3. List on 23.04.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR: