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Pujit Arora And Ors vs Mannat Gupta
2026 Latest Caselaw 618 J&K

Citation : 2026 Latest Caselaw 618 J&K
Judgement Date : 10 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Pujit Arora And Ors vs Mannat Gupta on 10 February, 2026

                                                                       Sr. No. 113


    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT JAMMU

CRM(M) No. 757/2025


Pujit Arora and Ors.                           ..... Petitioner(s)/Appellant(s)
                       Through: None.
q




                  vs
Mannat Gupta                                                ..... Respondent(s)
                       Through: Ms. Khushboo Sharma, Advocate vice
                                Mr. A. K. Sawhney, Advocate.
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                  ORDER

10.02.2026

List before some other Bench on 13.02.2026.

(Rajesh Sekhri) Judge

Jammu 10.02.2026 Sushant

 
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