Sameer Ahmad Dar vs Union Of India And Ors
2026 Latest Caselaw 545 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Sameer Ahmad Dar vs Union Of India And Ors on 9 February, 2026

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                                         Sr. No. 27
                                                                         Regular
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR


                                 OWP 549/2019
                              CM(2560/2019[1/2019])

SAMEER AHMAD DAR                                            ...Petitioner(s)/appellant(s)

Through:        None

                                         Vs.

UNION OF INDIA AND ORS.                                               ...Respondent(s)

Through:        Mr. Hakim Aman Ali, Dy. AG.
                Mr. Faizan Ahmad, CGC.
CORAM:

HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
                                    ORDER

09-02-2026

None has appeared for the petitioner on two previous dates and none appeared today as well.

Dismissed for non-prosecution. Interim direction, if any, shall stand vacated.

(JAVED IQBAL WANI) JUDGE

SRINAGAR 09-02-2026 Junaid