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Vijay Sharma vs Dheeraj Gupta
2026 Latest Caselaw 332 J&K

Citation : 2026 Latest Caselaw 332 J&K
Judgement Date : 3 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Vijay Sharma vs Dheeraj Gupta on 3 February, 2026

Author: Sanjay Dhar
Bench: Sanjay Dhar
                                                                2022:JKLHC-JMU:7073

                                                   Serial No. 05

 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU

CPSW No. 102/2016 in
SWP No. 1846/2011
CM No. 8511/2025

Vijay Sharma
                                                         .....Petitioner

                    Through:   Mr. Vikas Mangotra, Advocate

               Vs

Dheeraj Gupta, Pr. Secy. PDD & Anr.


                                                      .....Respondents

                    Through: Ms. Saliqa Sheikh, Advocate vice
                             Mr. Raman Sharma, AAG

CORAM:     HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
                          ORDER

(03.02.2026)

01. Learned counsel for the respondents submits that the

compliance report has been filed, however, the same is

not on record.

02. Registry shall trace out and place the compliance report

on record.

03. List this case on 18.02.2026.

(SANJAY DHAR) JUDGE JAMMU 03.02.2026 SUNIL

 
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