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Ministry Of Defence Goi And Anr vs Sant Singh And Others
2026 Latest Caselaw 268 J&K

Citation : 2026 Latest Caselaw 268 J&K
Judgement Date : 2 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Ministry Of Defence Goi And Anr vs Sant Singh And Others on 2 February, 2026

                                                                 Sr. No. 07
                           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                           AT JAMMU

                                                   Case:-RSA No.02/2024
                                                        & connected CMs
                                                        CAV No.1116/2023



                  Ministry of Defence GOI and Anr.
                                                                              .... Appellant(s)

                                                  Through:-    None.

                                            V/s

                  Sant Singh and others
                                                                             .....Respondent(s)

                                                  Through:-    None.

                  CORAM: HON'BLE MR. JUSTICE SANJAY PARIHAR, JUDGE

                                                         ORDER

02.02.2026

None appears for the parties.

Adjourned.

List again on 10.03.2026.

( SANJAY PARIHAR ) JUDGE JAMMU 02.02.2026 Narinder

 
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