Kamal Kishore vs Ut Of J&K & Ors
2026 Latest Caselaw 1122 J&K

Jammu & Kashmir High Court

Kamal Kishore vs Ut Of J&K & Ors on 23 February, 2026

                                                                                 S. No. 123

                         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                         AT JAMMU

                                                           WP(C) No. 2335/2024

              Kamal Kishore                                                  .....Petitioner(s)

                                      Through: None


                          Vs
              UT of J&K & Ors                                              ..... Respondent(s)

                                      Through:   None

              Coram:           HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE

                                                    ORDER

23.02.2026 None present.

Adjourned.

List on 08.04.2026.

(WASIM SADIQ NARGAL) JUDGE JAMMU 23.02.2026 Vijay