Shakeel Ahmad Maglo vs Government Of J And K And Anr
2026 Latest Caselaw 1925 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Shakeel Ahmad Maglo vs Government Of J And K And Anr on 2 April, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                              Serial No. 27
                                                             Regular Cause list
  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR
                                  HCP 221/2025

SHAKEEL AHMAD MAGLO                                     ...Appellant(s)/Petitioner(s)

Through:    Mr. Naveed Bukhtiyar, Advocate
                                        Vs.

GOVERNMENT OF J AND K AND ANR.
                                                                    ...Respondent(s)
(HOME)
 Through: Mr. Bikramdeep Singh, Dy.AG

CORAM:
     HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE.
                                    ORDER

02.04.2026

1. Counter affidavit stands filed.

2. Learned counsel for the respondents is directed to produce record on the next date of hearing.

3. List on 23.04.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR:

02.04.2026 "Adil Ismail"