Ut Of J&K & Ors vs Kuldeep Kumar
2025 Latest Caselaw 2412 J&K

Jammu & Kashmir High Court

Ut Of J&K & Ors vs Kuldeep Kumar on 17 October, 2025

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                         Sr. No. 31
     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

WP(C) No. 2901/2025

UT of J&K & Ors.                                            .... Petitioner(s)

                        Through:-   Ms. Monika Kohli, Sr. AAG.

                  V/s

Kuldeep Kumar                                             .....Respondent(s)

                        Through:-

CORAM : HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE.
             HON'BLE MR. JUSTICE SANJAY PARIHAR, JUDGE.
                                 ORDER

17.10.2025 Issue notice to the respondent, returnable within four weeks. Requisite steps for service within two weeks. List on 16.12.2025.

Meanwhile, subject to objections from the other side and till next date of hearing before the Bench, there shall be stay of the judgment impugned.

                            (Sanjay Parihar)          (Sanjeev Kumar)
                                  Judge                    Judge
JAMMU
17.10.2025
NEHA-1