J&K Public Service Commission vs Deepanjali Sharma & Ors
2025 Latest Caselaw 2372 J&K

Jammu & Kashmir High Court

J&K Public Service Commission vs Deepanjali Sharma & Ors on 15 October, 2025

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                       Sr. No. 36
   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT JAMMU
WP(C) No. 2885/2025

J&K Public Service Commission                                .... Petitioner(s)

                        Through:-   Mr. F. A. Natnoo, Advocate.

                  V/s

Deepanjali Sharma & Ors.                                   .....Respondent(s)

                        Through:-

CORAM : HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE.
             HON'BLE MR. JUSTICE SANJAY PARIHAR, JUDGE.
                                 ORDER

15.10.2025 Issue notice to the respondents, returnable within four weeks. Requisite steps for service within one week. List on 10.12.2025.

Meanwhile, subject to objections from the other side and till next date of hearing before the Bench, there shall be stay of the effect and operation of the judgment impugned.

                            (Sanjay Parihar)           (Sanjeev Kumar)
                                  Judge                     Judge
JAMMU
15.10.2025
NEHA-1