Suman Sharma vs Union Of India & Ors
2025 Latest Caselaw 2358 J&K

Jammu & Kashmir High Court

Suman Sharma vs Union Of India & Ors on 14 October, 2025

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                 Serial No. 147

 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU

CM (M) No. 287/2025
CM No. 6593/2025

Suman Sharma
                                                       .....Petitioner

                   Through: Mr. Vivek Sharma, Advocate and
                            Mr. Nikhil Goswami, Advocate

              Vs

Union of India & Ors.

                                                    .....Respondents


                   Through: Mrs. Monika Kohli, Sr. AAG for R-2
                            and 3

CORAM:     HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
                          ORDER

(14.10.2025)

1. The petitioner is directed to produce the copy of the

judgment and the copy of the petition which was filed by

her for challenging the FIR out of which the present

proceedings are emanating.

2. List this petition on 15.10.2025.

(SANJAY DHAR) JUDGE JAMMU 14.10.2025 SUNIL