Union Territory Of J And K And Others vs Bashir Ahmad Shah And Anr
2025 Latest Caselaw 1792 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Union Territory Of J And K And Others vs Bashir Ahmad Shah And Anr on 15 October, 2025

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                                 Sr. No.12

                           IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                              AT SRINAGAR


                                                      WP(C) No.2300/2025
                                                       CM No.6077/2025

                          Union Territory of J and K and others.            ...Petitioner(s)/Appellants.
                          Through:       Ms. Maha Majeed, Assisting Counsel, vice
                                         Mr. Mohsin S. Qadiri, Sr. AAG.

                                                                Vs.
                          Bashir Ahmad Shah and anr.                                  ....Respondent(s)
                          Through:       Mr. Hilal Ahmad Wani, Advocate.
                          CORAM:
                          HON'BLE THE CHIEF JUSTICE
                          HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                                            ORDER

15.10.2025

Learned counsel for the respondents submits for all that has been assailed in the present proceedings is the judgment and order rendered by the learned Tribunal, therefore, no formal response is required to be submitted. However, he submits to determine the matter in issue, the records of the Tribunal shall be necessary.

Registrar Judicial to ensure that the records of the Tribunal are requisitioned before the adjourned date.

Adjourned to November 3, 2025.

Interim direction, if any, shall continue till the adjourned date.

                                                  (RAJNESH OSWAL)                  (ARUN PALLI)
                                                           JUDGE                   CHIEF JUSTICE
                           Srinagar
                           15.10.2025
                            Abdul Qayoom, Secy.