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Bashir Ahmad Khan And Ors vs Shalin Kabra And Ors. (Jal Shakti /
2025 Latest Caselaw 1738 J&K/2

Citation : 2025 Latest Caselaw 1738 J&K/2
Judgement Date : 6 October, 2025

Jammu & Kashmir High Court - Srinagar Bench

Bashir Ahmad Khan And Ors vs Shalin Kabra And Ors. (Jal Shakti / on 6 October, 2025

Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
                                                                Serial No. 33
                                                              Regular Cause list
     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR
                        CCP(S) 457/2023 in [WP(C) 106/2023]
BASHIR AHMAD KHAN AND ORS                              ...Appellant(s)/Petitioner(s)

Through:    Mr. L.A Latief, Advocate
                                        Vs.

SHALIN KABRA AND ORS. (JAL SHAKTI /
                                                                     ...Respondent(s)
PHE)
Through: Mr. Jahangir Dar, GA for R- 1,2 & 5
         Mr. Mubashir Malik, Advocate for R- 3 & 4
CORAM:
     HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE.
                                     ORDER

06.10.2025

1. Adjourned at the request of Mr. Jahangir Dar, learned counsel for respondents 1, 2 & 5.

2. Mr. Jahangir Dar, learned GA is directed to seek instructions as to whether the judgment passed in SWP 767/2012, in case titled "Bashir Ahmad Bhat Vs. State of J&K and Ors", judgment dated 20.05.2013 has been implemented as on date or not.

3. List on 14.11.2025.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR:

06.10.2025 "Adil Ismail"

 
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