Gajinder Singh vs S. Bhupinder Singh And Others
2025 Latest Caselaw 83 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Gajinder Singh vs S. Bhupinder Singh And Others on 7 May, 2025

Author: Rahul Bharti

Bench: Rahul Bharti

                                                                  2021:JKLHC-SGR:9215




 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR

CSA No. 9900001/2016

Gajinder Singh                                      ..... Petitioner(s)

                 Through:

                 Vs

S. Bhupinder Singh and others                     ..... Respondent(s)

                 Through:

Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
                                ORDER

07.05.2025

This case was heard and reserved for judgment/

order, but in the course of going through the pleadings and

the submissions made, some salient legal aspects have

emerged which warrant to be supplemented by submissions

from both sides. As such, list this case for re-hearing on

15.07.2025.

(Rahul Bharti) Judge SRINAGAR 07.05.2025 Muneesh