Rafiqa Bilal And Others vs Ut Of J&K And Others
2025 Latest Caselaw 128 J&K/2

Citation : 2025 Latest Caselaw 128 J&K/2
Judgement Date : 9 May, 2025

Jammu & Kashmir High Court - Srinagar Bench

Rafiqa Bilal And Others vs Ut Of J&K And Others on 9 May, 2025

Author: Rahul Bharti

Bench: Rahul Bharti

 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR

WP(C) No. 2163/2020

Rafiqa Bilal and others                       ..... Petitioner(s)

               Through:

               Vs

UT of J&K and others                        ..... Respondent(s)

               Through:

Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
                          ORDER

09.05.2025

This case was heard and reserved for judgment/

order, but in the course of going through the pleadings and

the submissions made, some salient legal aspects have

emerged which warrant to be supplemented by submissions

from both sides. As such, list this case for re-hearing on

08.07.2025.

(Rahul Bharti) Judge SRINAGAR 09.05.2025 Muneesh

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