Sham Lal vs Omkar Nath Gupta
2025 Latest Caselaw 10 j&K

Jammu & Kashmir High Court

Sham Lal vs Omkar Nath Gupta on 1 May, 2025

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                          Serial No. 2

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                     AT JAMMU
           RSA No. 10/2022
           CM No. 4931/2022, 6619/2022
           CAV No. 960/2022

           Sham Lal                                                     .....Appellant(s)/Petitioner(s)


                                          Through: Mr. K. Nirmal Kotwal, Advocate.
                                     vs
           Omkar Nath Gupta                                                       ..... Respondent(s)
                                          Through: Mr. Sunny Mahajan, Advocate.

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                      ORDER

01.05.2025

1. Heard learned counsel for the parties.

2. Reserved for Judgment.

(RAJNESH OSWAL) JUDGE

Jammu 01.05.2025 Sahil Padha