Suman Bala vs Balbir Singh
2025 Latest Caselaw 968 J&K

Jammu & Kashmir High Court

Suman Bala vs Balbir Singh on 18 February, 2025

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                  Sr.No. 46

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU
Case: CPSW 399/2013
      IN (SWP 1697/2011)


Suman Bala                                             ....Petitioner(s)/Appellant(s)

                  Through :- None

                V/s

Balbir Singh, CEO. Udhampur and Anr.                               ....Respondent(s)


                  Through :-   Ms. Saliqa Sheikh, Advocate vice
                               Mr. Ravinder Gupta, AAG
Coram: HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                    ORDER

18.02.2025

Learned counsel for the respondents seeks and is granted four weeks time for filing compliance report/statement of facts strictly in consonance with the order/judgment dated 25.08.2011.

List on 22.04.2025.

(MOKSHA KHAJURIA KAZMI) JUDGE

Jammu:

18.02.2025 Bir