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Sudesh Kumari vs Union Of India And Anr
2025 Latest Caselaw 962 J&K

Citation : 2025 Latest Caselaw 962 J&K
Judgement Date : 18 February, 2025

Jammu & Kashmir High Court

Sudesh Kumari vs Union Of India And Anr on 18 February, 2025

Author: Rajnesh Oswal
Bench: Rajnesh Oswal
                                                                                     Serial No. 38

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                  AT JAMMU

           CM No. 1562/2024 in
           MA No. 179/2012


           Sudesh Kumari                                          .....Appellant(s)/Petitioner(s)


                                       Through: Mr. Mohit Vaid, Advocate
                                  vs
           Union of India and anr.                                           ..... Respondent(s)


                                       Through: Ms. Priyanka Bhat, Advocate vice
                                                Mrs. Monika Kohli, Sr. AAG

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                    ORDER

18.02.2025

1. This matter is required to be listed before the Bench that has passed the

judgment dated 21.02.2024.

2. List accordingly on 26.03.2025.

(RAJNESH OSWAL) JUDGE

Jammu 18.02.2025 Neha-II

 
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