Rattan Lal vs Uoi And Others
2025 Latest Caselaw 941 J&K

Jammu & Kashmir High Court

Rattan Lal vs Uoi And Others on 13 February, 2025

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                    Serial No. 4

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                   AT JAMMU
           SWP No. 1441/2007
           IA No. 1/2017

           Rattan Lal                                             .....Appellant(s)/Petitioner(s)
                                         Through: Ms. S. Kour, Sr. Advocate with
                                                  Ms. Manpreet Kour, Advocate.
                                    vs
           UOI and others                                                   ..... Respondent(s)
                                         Through: Mr. Vishal Sharma, DSGI.
                                                  Mr. Eishan Dadichi, CGSC.

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                    ORDER

13.02.2025

1. Heard.

2. Reserved for Judgment.

(RAJNESH OSWAL) JUDGE

Jammu 13.02.2025 Sahil Padha