Pankaj Singh Th Babita Devi vs Ut Of J&K & Ors
2024 Latest Caselaw 2160 j&K

Jammu & Kashmir High Court

Pankaj Singh Th Babita Devi vs Ut Of J&K & Ors on 17 October, 2024

                                                                        Serial No. 29


                 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT JAMMU
              Case:-            HCP No. 03/2024

              Pankaj Singh Th Babita Devi                   .....Appellant(s)/Petitioner(s)


                                        Through: Mr. Tushar Kalsotra, Advocate.

                                   Vs

              UT of J&K & Ors.
                                                                      ..... Respondent(s)

                                        Through: Mr. Rajesh Thappa, AAG.

              CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE

                                                    ORDER

(17.10.2024)

01. Heard.

02. Reserved for judgment.

(M A CHOWDHARY) JUDGE JAMMU 17.10.2024 Bunty