National Insurance Co. Ltd vs Pushpa Devi
2024 Latest Caselaw 2055 j&K

Jammu & Kashmir High Court

National Insurance Co. Ltd vs Pushpa Devi on 8 October, 2024

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                             Serial No. 31


                    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                    AT JAMMU
              Case:-           Mac App No. 80/2021
                               CM No. 6066/2021

              National Insurance Co. Ltd.                           .....Appellant(s)/Petitioner(s)

                                          Through: Mr. Rajesh Kumar, Advocate.

                                     Vs

              Pushpa Devi                                                     ..... Respondent(s)

                                          Through: Mr. Vikram Pangotra, Advocate.

              Coram:           HON'BLE MRS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                                       ORDER

(08.10.2024)

Heard.

Reserved for judgment.

(MOKSHA KHAJURIA KAZMI) JUDGE JAMMU 08.10.2024 Shivalee