United India Insurance Company vs Isar Khan Through Its Attorney
2024 Latest Caselaw 1533 j&K/2

Jammu & Kashmir High Court - Srinagar Bench

United India Insurance Company vs Isar Khan Through Its Attorney on 4 October, 2024

Author: Chief Justice

Bench: Chief Justice

                                                                                        Sr. No. 1
                                                                                        Regular
                  IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                      AT SRINAGAR

                                                      (Through VC)

                                           CM No.888/2024 IN MA/96/2016


                UNITED INDIA INSURANCE COMPANY ...Petitioner(s)/appellant(s)
                LIMITED THROUGH ITS DIVISIONAL
                MANAGER KULDEEP KUKMAR BHAT
                Through:            Mr. N.A. Dandru, Advocate

                                                           Vs.

                ISAR KHAN THROUGH ITS ATTORNEY                                     ...Respondent(s)
                HOLDER SH. FEROZ AHMED MIR
                Through:            None

                CORAM:

                HON'BLE THE CHIEF JUSTICE
                HON'BLE MR JUSTICE M.A. CHOWDHARY, JUDGE
                                                      ORDER

04.10.2024

Mr. N.A. Dandru, learned Counsel appearing for the non-applicant, stated at the Bar that the Insurance Company has already deposited the interest @ 6% per annum in compliance with the judgment dated 23.11.2023. His statement is taken on record.

In view of above submission made, the instant application is dismissed as having been rendered infructuous.

A copy of the receipt of deposition has been produced and the same is taken on record.

                                     (M.A. CHOWDHARY)                  (TASHI RABSTAN)
                                              JUDGE                     CHIEF JUSTICE
                   SRINAGAR
                   04.10.2024
                   Shameem H.