Sudesh Kumar Gargotra vs Union Of India And Others
2024 Latest Caselaw 149 j&K

Jammu & Kashmir High Court

Sudesh Kumar Gargotra vs Union Of India And Others on 15 February, 2024

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                             Sr. No. 02


   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                   AT JAMMU


Case:-    SWP No. 1035/2014
          CM No. 3438/2022
          CM No. 7559/2023
          c/w
          APSWP No. 30/2015

Sudesh Kumar Gargotra                                      .....Petitioner(s)

                      Through: In person

                Vs

Union of India and others                                ..... Respondent(s)

                      Through: Mr. Vishal Sharma, DSGI

Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE

                                 ORDER

15.02.2024

Heard learned counsel for the petitioner.

List for continuation on 22.02.2024.

In the meantime, appearing counsel for the parties to

produce the relevant record/judgments passed in earlier case/s

pertaining to the case.

(JAVED IQBAL WANI) JUDGE JAMMU 15.02.2024 Muneesh