Nazir Ahmed Dar vs Ut Of J&K
2023 Latest Caselaw 2381 j&K

Citation : 2023 Latest Caselaw 2381 j&K
Judgement Date : 21 October, 2023

Jammu & Kashmir High Court

Nazir Ahmed Dar vs Ut Of J&K on 21 October, 2023

                                                   Serial No. 138


 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU

Case:-   Bail App No. 166/2023

Nazir Ahmed Dar                        .....Appellant(s)/Petitioner(s)

                  Through: Mr. B. K. Bhat, Advocate.

             Vs

UT of J&K
                                                 ..... Respondent(s)

                  Through: Mr. Dewakar Sharma, Dy. AG.

Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE

                               ORDER

(21.10.2023)

Heard.

Reserved for judgment.

(JAVED IQBAL WANI) JUDGE JAMMU 21.10.2023 Bunty

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