Krishan Singh vs Uoi And Others
2023 Latest Caselaw 2357 j&K

Citation : 2023 Latest Caselaw 2357 j&K
Judgement Date : 19 October, 2023

Jammu & Kashmir High Court

Krishan Singh vs Uoi And Others on 19 October, 2023

                                                                                11
     HIGH COURT OF JAMMU, KASHMIR AND LADAKH
                      AT JAMMU
SWP No. 1525/2012

Krishan Singh
                                                .....Appellant(s)/Petitioner(s)
                        Through: Ms. S. Kour, Sr. Advocate with
q
                                 Mr. Dalwinder Kumar, Advocate.
                   vs
UOI and others                                              ..... Respondent(s)
                        Through: Mr. Jag Mohan, Advocate.


Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                   ORDER

19.10.2023

1. Heard.

2. Reserved for Judgment.

(SANJAY DHAR) JUDGE

Jammu 19.10.2023 Sahil Padha

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