Sohnika Rani And Ors vs Sher-E-Kashmir University
2023 Latest Caselaw 2354 j&K

Citation : 2023 Latest Caselaw 2354 j&K
Judgement Date : 19 October, 2023

Jammu & Kashmir High Court

Sohnika Rani And Ors vs Sher-E-Kashmir University on 19 October, 2023

                                                   Serial No. 33


 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU

Case:-   WP(C) No. 2055/2023
         CM No. 4759/2023

Sohnika Rani and Ors.                 .....Appellant(s)/Petitioner(s)

                  Through: Mr. Sheikh Najeeb, Advocate.

             Vs

Sher-E-Kashmir University
of Agricultural Sciences
and Technology and Anr.
                                                ..... Respondent(s)

                  Through: Mr. Jatinder Choudhary, Advocate.

Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE

                              ORDER

(19.10.2023)

Heard.

Reserved for judgment.

Learned appearing counsel for the parties to submit short

written submissions within a week's time along with judgments on

which they are relying upon.

(JAVED IQBAL WANI) JUDGE JAMMU 19.10.2023 Bunty

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