Anchal Singh And Others vs R.K. Goel And Others
2023 Latest Caselaw 2342 j&K

                                                                 Sr. No. 8

     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

                                                        CPSW No. 152/2015

Anchal Singh and others                            .... Petitioner/Appellant(s)

                        Through:-      Mr. Inder Jeet Gupta, Advocate

                  V/s

R.K. Goel and others                                       .....Respondent(s)

                        Through:-      Mrs. Aparna Gupta, Advocate vice
                                       Mrs. Monika Kohli, Sr. AAG

CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                 ORDER

18.10.2023

Learned counsel for the respondents submits that they have

partially complied with the judgment dated 28.04.2011 and seeks some

more time to comply in its entirety.

In the interest of justice, four weeks' further time is granted to the

respondents to file compliance report.

List on 06.12.2023.

(SINDHU SHARMA) JUDGE

Jammu 18.10.2023 Vishal