Shamsher Singh Manhas vs Unknown
2023 Latest Caselaw 2328 j&K

Citation : 2023 Latest Caselaw 2328 j&K
Judgement Date : 17 October, 2023

Jammu & Kashmir High Court

Shamsher Singh Manhas vs Unknown on 17 October, 2023

                                                             Sr. No. 3
          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU

SWP No. 224/2006
CM No. 4734/2023

Shamsher Singh Manhas                          .....Appellant(s)/Petitioner(s)
                     Through: Mr. Rahul Pant, Sr. Advocate with
                              Mr. S. H. Rather, Advocate
                Vs

                                                         ..... Respondent(s)
Jammu Municipal Corporation and anr.

                     Through: Mr. S. S. Nanda, Sr. AAG for R-1
                              Mr. Adarsh Sharma, Advocate for R-2

Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                ORDER

17.10.2023

1. Heard.

2. Reserved for judgment.

(SANJAY DHAR) JUDGE

Jammu 17.10.2023 Neha-II

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