Bal Krishan Mam vs G.M. Dar And Another
2023 Latest Caselaw 2298 j&K

                                                                  Sr. No. 16
      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

                                                     CPOWP No. 167/2017



Bal Krishan Mam                                   .... Petitioner/Appellant(s)

                         Through:-   Mr. M.K. Raina, Advocate.

                   V/s

G.M. Dar and another                                      .....Respondent(s)

                         Through:-   Ms. Aparna Gupta, Advocate vice
                                     Mrs. Monika Kohli, Sr. AAG.
CORAM: HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                     ORDER

13.10.2023

Respondents have filed their compliance report but the same is not

in accordance with the judgment dated 28.05.2016.

Respondents are directed to file the consideration order within a

period of four weeks.

List on 29.11.2023.

(Sindhu Sharma) Judge

Jammu:

13.10.2023 Michal Sharma