Mohammad Shafi Dar vs Sanjeev Sharma Commisioner/ ...
2023 Latest Caselaw 1360 j&K/2

                                                     S. No. 12
                                                     Regular List
     IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                        AT SRINAGAR
                     CPSW 69/2017 in[SWP 2173/2013] IA(1/2018)

MOHAMMAD SHAFI DAR                                      ...Petitioner(s)/Appellant(s)

Through: Mr Zahoor Ahmad Shah, Adv.

                                       Vs.
SANJEEV SHARMA    COMMISIONER/        SECRETARY    TO               ...Respondent(s)
GOVT.FOREST
Through: Mr. Satinder Singh, AAG.

CORAM: HON'BLE MR. JUSTICE TASHI RABSTAN JUDGE
                                    ORDER

20.10.2023

Learned counsel for the respondents seeks further time to file fresh compliance report to the judgment in terms of Order dated 01.09.2023, failing which, respondent no. 1, shall appear in person on the next date of hearing.

List on 03.11.2023.

(TASHI RABSTAN) JUDGE

SRINAGAR 20.10.2023 Hilal Ahmad