Kumar Wanchoo Managing Director ... vs Drug Inspector Manufacturing And ...
2023 Latest Caselaw 1292 j&K/2

Citation : 2023 Latest Caselaw 1292 j&K/2
Judgement Date : 7 October, 2023

Jammu & Kashmir High Court - Srinagar Bench

Kumar Wanchoo Managing Director ... vs Drug Inspector Manufacturing And ... on 7 October, 2023

                                                           S. No. 5
                                                           Regular list


     IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                        AT SRINAGAR
                              CRMC 258/2016
  Kumar Wanchoo Managing Director M/S                  ...Petitioner(s)
  Eaton Labortories 40 Industrial Estate

   Through: Mr. J.R. Reshi, Advocate

                                       Vs
  Drug Inspector Manufacturing and Anr.                ...Respondent(s)

   Through: Mr. Satinder Singh Kala, AAG

  CORAM:
     HON'BLE MR JUSTICE WASIM SADIQ NARGAL, JUDGE

                                  ORDER

07.10.2023

Heard and reserved for judgment.

(WASIM SADIQ NARGAL) JUDGE SRINAGAR 07.10.2023 MUBASHIR

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