Sajjad Ahmad Bhat And Anr vs Union Territory Of J&K & Anr
2023 Latest Caselaw 1259 j&K/2

                                                    S. No. 89
                                                    (Regular list)
         HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                    AT SRINAGAR
                                                      Bail App. No. 58/2023
                                                      Bail App. No. 47/2023

Sajjad Ahmad Bhat and anr.
                                                           ..... Appellant (s)

                         Through:       Mr. Altaf Haqani, Sr. Adv.
                                        with Mr. Shakir Haqani, Adv.
         V/s
Union Territory of J&K & anr
                                                           ..... Respondent(s)

                         Through:       Mr. Sajad Ashraf, GA
CORAM:
               Hon'ble Mr. Justice Rajnesh Oswal, Judge.

                                    ORDER

04.10.2023

1. Heard and reserved for judgment.

(Rajnesh Oswal) Judge SRINAGAR 04.10.2023 "Aasif