Mohd. Sajjad vs State Of J&K And Others
2023 Latest Caselaw 867 j&K

                                            Sr. No. 47
      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

                                                  SWP No. 1720/2013 c/w
                                                    SWP No. 2792/2016


Mohd. Sajjad                                    .... Petitioner/Appellant(s)

                        Through:-   Mr. O.P. Thakur, Sr. Advocate with
                                    Mr. O.S. Bandral, Advocate.

                  V/s

State of J&K and others                                 .....Respondent(s)

                        Through:-   Mr. Pawan Dev Singh, Dy. AG vice
                                    Mr. Raman Sharma, AAG for R-1 to R-4.
                                    Mr. Akeel Wani, Advocate vice
                                    Mr. I.H. Bhat, Advocate for R-6.
CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                  ORDER

Heard.

Reserved for judgment.

(Sindhu Sharma) Judge

Jammu:

04.05.2023 Michal Sharma