Ghulam Mohd. Wani vs United India Insurance Co. Ltd And ...
2023 Latest Caselaw 844 j&K

Citation : 2023 Latest Caselaw 844 j&K
Judgement Date : 2 May, 2023

Jammu & Kashmir High Court

Ghulam Mohd. Wani vs United India Insurance Co. Ltd And ... on 2 May, 2023

                                                             Sr. No. 23

        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT JAMMU

                                                         MA No. 421/2012


Ghulam Mohd. Wani                                   ....Petitioner(s)/Appellant(s)

                   Through :- Mr. M.A. Bhat, Advocate.


         V/s

United India Insurance Co. Ltd and others                     ....Respondent(s)


                  Through :-   Mr. Vishnu Gupta, Advocate with
                               Ms. Damini Singh Chauhan, Advocate.

Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                   ORDER

Heard.

Judgment is reserved.

(Rajesh Sekhri) Judge

Jammu:

02.05.2023 Renu

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