Ghulam Mohi Ud Din Waza & Ors vs Union Territory Of Jk & Ors
2023 Latest Caselaw 633 j&K/2

                                                           Sr. No. 24
                                                           Suppl. List. 1

   IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR

                             LPA No. 84/2023
                       CM Nos. 2828/2023 & 2829/2023
                           Caveat No. 1039/2023

Ghulam Mohi ud din Waza & Ors.                     ...Petitioner(s)/Appellant(s)

Through:     Mr. T. A. Lone, Adv.

                                       Vs.
Union Territory of JK & Ors.                                 ...Respondent(s)

Through:     Mr. Bakht Parvaiz, Adv.

CORAM:

HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                                    ORDER

22.05.2023 Heard learned counsel for the parties. Judgment is reserved.

(MOKSHA KHAJURIA KAZMI) (N. KOTISWAR SINGH) JUDGE CHIEF JUSTICE SRINAGAR:

22.05.2023 Altaf